Gauhati High Court
Sri Prafulla Bharali vs Smti Lanima Das And Anr on 15 December, 2022
Page No.# 1/3
GAHC010187402018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./873/2018
SRI PRAFULLA BHARALI
S/O LATE NANDA RAM BHARALI
VILLAGE BAKRAPARA, HOUSE NO. 37
WARD NO. 55, KHANAPARA, GUWAHATI 06
VERSUS
SMTI LANIMA DAS AND ANR
W/O LATE ANUP KUMAR DAS
VILLAGE BSNL NAGAR, HOUSE NO. 2
BYE LANE NO. 2, REHABARI. PS PALTAN BAZAAR, GUWAHATI , DIST
KAMRUP M ASSAM
2:MD. NUR ALI
S/O LATE MATLEB ALI
VILLAGE MUSLIM PATTY
PS HAJO
DIST KAMRUP R
PRESENT ADDRESS
NOONMATI
AHMED NAGAR HILLSIDE
PS NOONMATI
DIST KAMRUP M ASSAM
78102
Advocate for the Petitioner : MR J I BARBHUIYA
Advocate for the Respondent : MS. S KAKATI (R1)
Page No.# 2/3
Linked Case : MACApp./428/2017
SRI SAPAN MANDAL
S/O LT. SAKHIL MANDAL
PERMANENT R/O VILL. SALKUMAR
P.S. ALIPURUAR
DIST. ZALPAIGURI
WEST BENGAL
PRESENT ADDRESS RKMINIGAON
GUWAHATI-22
P.S. DISPUR
KAMRUP M
ASSAM.
VERSUS
SRI PRAFULLA BHARALI and 2 ORS
S/O LT. NANDA RAM BHARALI
R/O BALZAPARA
HOUSE NO. 37
WARD NO. 55 KHANAPARA
P.S. DISPUR
DIST. KAMRUP M
ASSAM-781022
2:MD. NUR ALI
S/O LT. MATTEB ALI
R/O MUSLIMPATTY
P.S. HAJO
DIST. KAMRUP
ASSAM
P/A NOONMATI
AHMED NAGAR HILLSIDE
P.S. NOONMATI
DIST. KAMRUP M
ASSAM 781020
3:NATIONAL INSURANCE CO. LTD.
REPRESENTED BY THE REGIONAL MANAGER
REGIONAL OFFICE
BHANGAGARH
G.S. ROAD
GUWAHATI
DIST. KAMRUP M ASSAM 781007
------------
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Advocate for : MR. A ACHARYA
Advocate for : MR. A A AHMED (R1) appearing for SRI PRAFULLA BHARALI and
2 ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
15.12.2022 It is submitted that Mr. A. Dutta, learned counsel for the appellant is suffering from some ailment. Accordingly, these matters are adjourned and same be listed on 30.01.2023 for Hearing.
JUDGE Comparing Assistant