Section 304(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(1)If it appears to the Inspector that any site or place at which any building or other construction work is being carried on, is in such condition that it is dangerous to life, safety or health of building workers or on the general public, he may, in writing serve on the employer of building workers or the owner of this establishment or on the person incharge of such site or place an order prohibiting any building or other construction work at such site or place until measures have been taken to remove the cause of danger to his satisfaction.