Section 6 in The Identification of Prisoners (Maharashtra Provision for Uniform Application and Amendment) Act, 1970
6. Amendment of section 4-A of Act XXXIII of 1920.
- In section 4-A of the principal Act, for the words and figures "the Bombay Habitual Offenders Restriction Act, 1947," the words and figures "the Bombay Habitual Offenders Act, 1959," shall be substituted.
