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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(1)(b) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(b)has, without reasonable cause, failed to comply with a notice under sub-section (2) of section 8, or