State Consumer Disputes Redressal Commission
M/S Amr Housing Development ... vs Sri. Ramesh V S/O Veerabhadrappa on 22 January, 2024
Cause Title/Judgement-Entry KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION BASAVA BHAVAN, BANGALORE. First Appeal No. A/37/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/78/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. UNDAMATLA VENKATANAGA SRINIVAS S/O MR SURYA CHANDRA RAO AGED ABOUT 34 YEARS RESIDING AT NO. 4-139 MAIN ROAD AULAMURU MANDALAM MULASTHANAM JONNADA EAST GODAVARI ANDHRA PRADESH 533 233 EAST GODAVARI ANDHRA PRADESH ...........Respondent(s) First Appeal No. A/38/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. EA/136/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. VAMSI KRISHNA KOTA S/O SATYANARAYANA AGED ABOUT 42 YEARS RESIDING AT NO. B-259 DHIRAN NEW YORK MEADOWS BEHIND CHANDAPURA BUS DEPOT IGGALURU CHANDAPURA BENGALURU 560 099 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/39/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/43/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO.305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. GANESH JAGADISH S/O JAGADISH R AGED ABOUT 27 YEARS NO. 24 GROUND FLOOR MUNIREDDY BUILDING TCP LAYOUT HALE CHANDAPURA HOSUR ROAD BENGALURU 560 099 BENGALURU URBAN KARNATAKA 2. SRI. PRADEEP JAGADISH S.O JAGADISH R AGED ABOUT 32 YEARS RESIDING AT NO. 24 GROUND FLOOR MUNIREDDY BUILDING TCP LAYOUT HALE CHANDAPURA HOSUR ROAD BENGALURU 560 099 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/40/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/79/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTENERSHIP FIRM HAVING ITS OFFICE NO.305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY MAJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. V RAMANATH LAKSHMAIAH VADDIPURI S/O LATE SRI. V LAKSHMAIAH RESIDING AT NUMBER 3-42 GULAPALYAM POST VIJARAKARUR MANDALAM ANANTAPURA DISTRICT ANDHRA PRADESH 515 842 ANANTAPUR ANDHRA PRADESH ...........Respondent(s) First Appeal No. A/41/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. EA/139/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO.305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP.ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. RAMESH V S/O VEERABHADRAPPA AGED ABOUT 39 YEARS RESIDING AT NO.202 2ND FLOOR SHIVA SAI APARTMENT OPP. BIOCON KAMMASANDRA ELECTRONIC CITY BENGALURU 560 100 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/42/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/46/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO.305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. SANDEEP KISHORE ABBIMANE S/O SRI. KISHORE ABBIMANE AGED ABOUT 28 YEARS RESIDING AT FLAT NO.006 NANDHINI LAKE APARTMENT RAMAPPA LAYOUT PUTTENAHALLI JP NAGARA 7TH PHASE BENGALURU 560 078 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/43/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. EA/138/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA 2. SMT S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO. 25 SAMPOORNA NILAYA OPP.ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. CHANDRASHEKHAR RAJU S/O MR. RAMACHANDRARAJU AGED ABOUT 41 YEARS RESIDING AT NO. 302 C-BLOCK WHITE STONE APARTMENT SURYA CITY PHASE-I CHANDAPURA BENGALURU 560099 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/44/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/52/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO.306/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. MANJUNATH ACHARI K S/O DORESWAMY ACHARI K AGED ABOUT 32 YEARS.,RESIDING AT FLAT NO. 604 HB-6 HIG APARTMENT SURYA NAGAR PHASE-I CHANDAPURA ANEKAL BENGALURU 560099 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/45/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. EA/51/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO.305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORES 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. RATHAN KUMAR SINGADE S/O MR. MOHAN AGED ABOUT 33 YEARS RESIDING AT S-25 2ND FLOOR C-BLOCK PRABHAVATHI HEAVENS 3RD MAIN 1ST CROSS SBI COLONY DEVARACHIKKANA HALLI LAST BUS STOP BENGALURU 560 076 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/46/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/48/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560070 REPRESENTED BY MANUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. MR. MOHAMMED SHADAB VASEEM S/O MR. MUNAVAR PASHA AGED ABOUT 33 YEARS RESIDING AT NO.3 DOOR NO.5 9TH MAIN 6TH CROSS BTM LAYOUT 1ST STAGE BENGALURU 560 029 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/47/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/42/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO.305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. RAVINDRA KATAKAM S/O SRI. KVV LINGAIAH AGED ABOUT 40 YEARS RESIDING AT NO.679 D SECTOR SURYA CITY CHANDAPURA ANEKAL TALUK BENGALURU 560099 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/48/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/47/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO.305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560070 RERPESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. POORNESH K A S/O SRI. ANATHAMURTHY K P AGED ABOUT 33 YEARS RESIDING AT NO.32 KRIDHNA KRUPA 6TH MAIN 1ST PHASE JP NAGAR BENGALURU 560 078 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/49/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. EA/137/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY SRI. MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. SRIKANTH R S/O MR. RANGARAJAN R AGED ABOUT 35 YEARS RESIDING AT NO.103 MIG BLOCK IV SURYA CITY PHASE-I CHANDAPURA BENGALURU 560 099 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/50/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/41/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO.305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY NO. 25 SAMPOORNA NILAYA OPPOSITE ANNAPOORNESHWARI PROVISION STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SMT R VIJAYA W/O S GANESH AGED ABOUT 36 YEARS NO.003 B2 BUILDING LIG-4 SURYA CITY PHASE-I CHANDAPURA ANEKAL TALUK BENGALURU 560 099 BENGALURU URBAN KARNATAKA 2. SRI S GANESH S/O P SHANMUGAM NO.003 B2 BUILDING LIG-4 SURYA CITY PHASE-I CHANDAPURA ANEKAL TALUK BENGALURU 560 099 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/51/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/45/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SMB BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGLURU 560 070 REPRESENTED BY SRI.MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP.ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORES 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. SANDEEPANI S/O SRI. SHREENIVASA UPADYA AGED ABOUT 29 YEARS RESIDING AT FLAT NO.103 BLOCK-4 LIG-4 APARTMENT SURYA CITY CHANDAPURA BENGALURU 560 081 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/52/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/49/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY RESIDING AT NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. KIRAN JANNU S/O SRI. GANGADAR AGED ABOUT 39 YEARS RESIDING AT NO.235 11TH CROSS 4TH MAIN BEML LAYOUT BASAVESHWARA NAGAR BENGALURU 560079 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/53/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/44/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY MR. MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. A BALAJI S/O SRI. AUTHIMUTHU S AGED ABOUT 37 YEARS., RESIDING AT NO.103 B2 BUILDING LIG-G SURYA CITY PHASE-I CHANDAPURA BENGALURU 560 099 BENGALURU URBAN KARNATAKA ...........Respondent(s) First Appeal No. A/54/2024 ( Date of Filing : 05 Jan 2024 ) (Arisen out of Order Dated 11/12/2023 in Case No. Execution Application No. EA/50/2022 of District Bangalore 1st & Rural Additional) 1. M/S AMR HOUSING DEVELOPMENT CORPORATION PARTNERSHIP FIRM HAVING ITS OFFICE AT NO. 305/66 2ND FLOOR ABOVE SBM BANK 2ND MAIN ROAD 40TH CROSS JAYANAGAR 8TH BLOCK BENGALURU 560 070 REPRESENTED BY SRI.MANJUNATH REDDY AMR HOUSING DEVELOPMENT CORPORATION NO.25 SAMPOORNA NILAYA OPP.ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU560068 BENGALURU URBAN KARNATAKA 2. SMT. S V ANUSUYAMMA W/O MANJUNATH REDDY NO.25 SAMPOORNA NILAYA OPP. ANNAPOORNESHWARI PROVISIONS STORE 2ND CROSS ITI LAYOUT NEAR HSR LAYOUT MANGAMMANAPALYA BENGALURU 560 068 BENGALURU URBAN KARNATAKA ...........Appellant(s) Versus 1. SRI. VENUGOPAL RAO A S/O ANAND RAO AGED ABOUT 36 YEARS NO.111/31 2ND MAIN ROAD NANJAPPA LAYOUT ADUGODI BENGALURU 560 030 BENGALURU URBAN KARNATAKA 2. SMT. SHUBHASHINI V RAO W/O VENUGOPAL RAO A AGED ABOUT 28 YEARS RESIDING AT NO.111/31 2ND MAIN ROAD NANJAPPA LAYOUT ADUGODI BENGALURU 560 030 BENGALURU URBAN KARNATAKA ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE Huluvadi G. Ramesh PRESIDENT HON'BLE MR. Krishnamurthy B.Sangannavar JUDICIAL MEMBER HON'BLE MRS. Smt. Divyashree.M MEMBER PRESENT: Dated : 22 Jan 2024 Final Order / Judgement 22.01.2024:
COMMON ORDER IN APPEAL NOS.37 TO 54 OF 2024 BY HON'BLE MR. JUSTICE HULUVADI G. RAMESH, PRESIDENT
01. The JDR Nos.1 & 2 have filed all the 18 Appeals under section 43 of the Consumer Protection Act, 2019 challenging the order dated: 11.12.2023 passed in Execution Application Nos. 41 to 52, 78 & 79 and 136 to 139/2022 by the Bangalore Urban 1st Additional District Consumer Disputes Redressal Commission.
02. Since these Appeals are inter-connected to each other, arising out of same cause of action and as the Appellants herein are one and the same though Respondents herein are different, to avoid conflict of decisions are taken together to record common order.
03. The parties to these Appeals will be referred to as their rank assigned to them by the Commission below.
04. The commission heard arguments of learned counsel for the Appellants. None appears on behalf of Respondents.
05. The facts of the above cases are that, the DHRs have paid certain advance amounts to the JDRs towards purchase of respective flats, but due to delay committed by the JDRs in performing their obligations the DHRs have preferred consumer complaints before the below Commission. After obtaining the decree copy as against the JDRs herein, the DHRs have preferred execution proceedings before the below Commission. During the course of execution proceedings on 11.12.2023 the Commission below had passed an order for issuance of NBW as against the JDRs herein.
06. During the course of arguments the LC for Appellants had filed Memo with copies of sale deeds, decree copy, account statement and certain photographs and addressed that, it is evident from the photographs and copies of sale deeds produced by them that, the alleged apartments were ready for occupation and they have already wrote letters to the Respondents herein suggesting them to take possession of their respective properties. But now the Appellants by challenging the impugned order dated: 11.12.2023 passed in the Execution proceedings have preferred these Appeals. Further LC addressed that, they have already completed the entire project in terms of the sale agreements and even on today's date also one Sandeep Kishore and Sandeepani, who were the Respondents in the above 02 Appeals have obtained sale deeds in respect of their respective apartments.
08. As the LC for Appellant had submitted that, they have already completed the entire project and are ready to give possession of the alleged apartments to the respective Respondents in terms of sale agreements entered in to between them. In such circumstances, it would be just and proper to direct both parties in these appeals to appear before the Commission below in the Execution proceedings to sort out settlement of the dispute in the matter in terms of the impugned order. Accordingly dispose-off all the appeals with a direction to decide the cases in terms of the award passed.
09. Provide copy of this order to the District Commission as well as to the parties to the above Appeals.
Sd/- Sd/- Sd/- LADY MEMBER JUDICIAL MEMBER PRESIDENT KNMP* [HON'BLE MR. JUSTICE Huluvadi G. Ramesh] PRESIDENT [HON'BLE MR. Krishnamurthy B.Sangannavar] JUDICIAL MEMBER [HON'BLE MRS. Smt. Divyashree.M] MEMBER