Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(1)(ii) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965 (ii)[***] [Omitted by G.O. Ms. No. 1358, dated the 21st June 1979]