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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(B) in The Gujarat University Act, 1949

(B)Others -
(i)[ The Director of Higher Education, or an officer not below the rank of Joint Director of Higher Education designated by such Director;] [Clause (i) substituted by Gujarat 10 of 1982, dated 24,h February, 1982 (w.r.e.f. 09-12-1981).]
(ii)The Director of Technical Education, or an officer not below the rank of Joint Director of Technical Education designated by such Director;
(iii)[ The Director of Health and Medical services and Medical Education or an officer not below the rank of a Joint Director of Health and Medical Services and Medical Education designated by such Director; [Clauses (iii), (iv) and (v) substituted by Gujarat 10 of 1982, dated 24,h February, 1982 (w.r.e.f. 09-12-1981).]
(iv)The Director of Employment and Training, if any, or an officer not below the rank of a Joint Director of Employment and Training designated by such Director;
(v)The Director of Food and Drugs Control Administration, or an officer not below the rank of a Joint Director of Food and Drugs Control Administration designated by such Director;
(vi)The Chairman of the Gujarat Secondary Education Board.]