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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(4) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978

(4)The punishing authority may appoint an employee of the Board or any other person to be known as the presenting officer to present on its behalf the case in support of the articles of charge.