Allahabad High Court
Satish Kumar Pal vs State Of U.P. on 21 July, 2010
Author: Arvind Kumar Tripathi
Bench: Arvind Kumar Tripathi
Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10520 of 2010 Petitioner :- Satish Kumar Pal Respondent :- State Of U.P. Petitioner Counsel :- Radhakrishna Yadav Respondent Counsel :- Govt Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned A.G.A. prays for and is allowed two weeks' time to file counter affidavit.
List immediately after expiry of the aforesaid period before the appropriate Court.
Order Date :- 21.7.2010 S.A.A.Rizvi