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Karnataka High Court

M/S Sha Pukhraj Prakash Kumar vs The Addl.Commissioner Of Commercial ... on 15 April, 2010

Author: S.Abdul Nazeer

Bench: S.Abdul Nazeer

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DATED THIS THE 15'm'J:';-AY O2F~..AvPRIL', 1Q.  
   A. 

THE HON'BLE MR.JUSTI_(}:E.,S.A_BDUL. fiAZI_?%ER
WRIT PETIT1ON §5Q.6~Q6§§8.:/SEQ1.f)"{'T}KST}
BETWEEN: T   "  "

M/S SHA PUKHRA;§.._P_RAKASH }:iUMAR_'~.  

RPTD BYITS PARfT}\§¥'ER .,    

RAMESH s / 0:' BH,/3:\7J}X.E2LAL--.§3,SI'W__ "L, " V.

AGE: 42 YEARS?  Bu:E:.1NE::;s;"

NEW CO'I7'f'(Z>'N--. MARKEZ';'I"-- ROAD, 

HUBLJ, 1::sT:DH;«:;.RwAD.   . ; ...PETITIONER
(BY SRI.F."'j.PATiL., A.r )V0<:AT_E; __

AND: . ' I  
1.

THEADDDCOMMISSIONER OF COMMERCIAL TAXES, Z(;?NE~xT., VANEJYA 'i'E;RIGE KARYALAYA

- _ 3.31) :E?LO'QR, GANTIHINAGAR, * u}3E;NGALQO.RU .. .'.i'-HE... ;'@.::mf'<::QMM1ss:oNER 01? COMMERCIAL TAXES = A(m>'PEAL_s.;, ::>44HARw;:;'13:v1S1QN, HUBLI, m'3fr:'= QHARWAD AA <m1:':3EPUTY COMMISSIONER 0? COMMERCIAL mxgs ._ . _{TR?AN-£1} §\iAV1§NAGARg}£{EBLE,