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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(9)(e) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(e)follow or carry out the lawful directions and instructions of the Commission, given from time to time, with a view to furthering the conduct of free, fair and peaceful elections or safeguarding the interests of the general public and electorate in particular.