Section 22 in The Assam Agricultural Farming Corporation Rules, 1973
22. Powers and functions of Controller.
- The Controller shall discharge the following functions and powers-(i)Registration of the Corporation;(ii)Registration of amendments of a Memorandum;(iii)General superintendence and guidance to a Corporation.(iv)Inspection of a Corporation and its functions;(v)Discharge such other functions as may be allotted to him from time to time by the State Government.
