Delhi High Court - Orders
J.P. Aggarwal vs Gautam Aggarwal & Ors on 7 March, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~CP-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 10/2001 & CO.APPLs. 794/2014, 1208/2019, 103/2020,
382/2022
J.P. AGGARWAL ..... Petitioner
Through: Mr. Pranav Giri, Advocate.
versus
GAUTAM AGGARWAL & ORS. ..... Respondents
Through: Mr. Manish Kr. Srivastava and Mr.
Swankit Nanda, Advocates for R-6.
Mr. Gaurav Mitra, Mr. Salil Seth and
Mr. A. Dhingra, Advocates for R-1 to
3 with Mr. Gautam Aggarwal.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 07.03.2023
1. Mr. Manish Kr. Srivastava, counsel for Respondent No. 6, requests for an adjournment as he is not feeling well, which is unopposed by Mr. Pranav Giri, counsel for Petitioner.
2. At request, re-notify on 07th July,2023.
SANJEEV NARULA, J MARCH 7, 2023 as
3. At 03:00 PM, Mr. Gaurav Mitra, counsel for Respondents No. 1 to 3, Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:07.03.2023 20:24:54 appeared and requested for change of the next date of hearing, which is unopposed by counsel for parties.
4. At request, re-notify on 16th May, 2023.
SANJEEV NARULA, J MARCH 7, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:07.03.2023 20:24:54