Section 3(1)(iii) in The Maharashtra Rent Control Act, 1999

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State of Maharashtra - Subsection

Section 3(1)(iii) in The Maharashtra Rent Control Act, 1999

(iii)A corresponding new bank constituted under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 or under section 3 of the Banking Companies (Acquisition and Transfer of Undertaking) Act, 1980; or

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State of Maharashtra - Subsection

Section 3(1)(iii) in The Maharashtra Rent Control Act, 1999