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Delhi High Court - Orders

Kamal Aggarwal vs Pnb Housing Finance Ltd & Anr on 12 April, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~46
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 11999/2021
                                 KAMAL AGGARWAL                                        ..... Petitioner
                                                    Through: Ms. Reena Jain Malhotra and Mr. Vineet
                                                    Malhotra, Advocates.

                                                    versus

                                 PNB HOUSING FINANCE LTD & ANR.                     ..... Respondents
                                                    Through: Mr.Sanjeev Singh and Ms.Garima
                                                    Saxena, Advocates for R-1.
                                                    Mr.Abhinav Sharma, Advocate for R-2.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                    ORDER
                          %                         12.04.2023
                          CM APPL. 16403/2023
                          1.     Heard.

2. Learned counsel appearing on behalf of respondent(s) prays for some time to seek instructions in view of the submissions made by learned counsel appearing for the petitioner.

3. List on 17.04.2023.

PURUSHAINDRA KUMAR KAURAV, J APRIL 12, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:15.04.2023 13:01:32