Delhi High Court - Orders
Kamal Aggarwal vs Pnb Housing Finance Ltd & Anr on 12 April, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11999/2021
KAMAL AGGARWAL ..... Petitioner
Through: Ms. Reena Jain Malhotra and Mr. Vineet
Malhotra, Advocates.
versus
PNB HOUSING FINANCE LTD & ANR. ..... Respondents
Through: Mr.Sanjeev Singh and Ms.Garima
Saxena, Advocates for R-1.
Mr.Abhinav Sharma, Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 12.04.2023
CM APPL. 16403/2023
1. Heard.
2. Learned counsel appearing on behalf of respondent(s) prays for some time to seek instructions in view of the submissions made by learned counsel appearing for the petitioner.
3. List on 17.04.2023.
PURUSHAINDRA KUMAR KAURAV, J APRIL 12, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:15.04.2023 13:01:32