Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 109 in Bihar Chaukidari Manual 109. The Presiding Officer shall commence the parade by ascertaining whether all chaukidars shown as unpaid in the preceding quarter have since been paid.He shall then proceed to the payments of the current quarter.
