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State of Rajasthan - Section

Section 65 in Rajasthan Panchayati Raj Rules, 1996

65. Due dates of taxes.

(1)The taxes assessed as per Rule 64, shall be collected as per demand slips to be issued by Patwari in the month of April. Amount of tax shall be deposited in yearly instalment in the month of May.
(2)Interest of the rate of 12% shall be levied from 1st of June for delayed payment.