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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1)(g) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(g)to seize any equipment/device utilized for illegal sinking and demolish the work executed fully or partly;