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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in The U.P. Water Management And Regulatory Commission Act, 2008

(c)"Bulk Water Entitlement" means the volumetric authorization given by the Commission to a share of water resources produced by a project, river system or storage facility, for a specific period of time as specifically provided in the order granting the entitlement;