Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(a) in The Haj Committee Act, 2002

(a)two members who have special knowledge of public administration, finance, education, culture or social work and out of whom one shall be a Shia Muslim;