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State of Uttar Pradesh - Section

Section 22 in U.P. Zila Panchayat Monitoring Cell Gazetted Officers' Service Rules, 2004

22. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service shall be such as may be determined by the Government from time to time.
(2)The [scales of pay] [See now Revised Pay Scale.] at the time of the commencement of these rules are given as follows :
Name of post   Scale of pay
1. Deputy Director ... Rs. 10,000-325-15,200
2. Engineer ... Rs. 8,000-275-13,500
3. Karya Adhikari ... Rs. 8,000-275-13,500
4. Medical Officer (Allopathic and Ayurvedic or Homeopathic) ... Rs. 8,000-275-13,500