Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(iv) in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

(iv)The claim shall be submitted to the Director of Tourism or his nominee not below the rank of Tourism Officer giving complete details of investment on the DG Set and other equipment and electrical accessories purchased alongwith the bills, receipt(s) of payment etc.