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State of Tamilnadu - Section

Section 20 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

20. Eradication of untouchability. - (i) State the steps taken to eradicate untouchability in the union, with special reference to service of tea in tea stalls and meals in hotels, and

(ii)number of prosecution filed under the Protection of Civil Rights Act, 1955 (Central Act 22 of 1955) and the result of prosecution ?