Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Karnataka - Subsection Section 54(4) in Rajiv Gandhi University of Health Sciences Act, 1994 (4)The University may, in consultation with the Finance Committee, invest the provident fund in such manner as it may deem appropriate.
