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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(2)The time of publication under clause (a) to (c) and the time and frequency of the drum beating under clause (d) shall be determined by the [Chairman of Board] [Substituted vide Notification No. 11/13/93-M3/5762, dated 27.8.2003.].