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Bombay High Court

Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 13 September, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                P-2-COMSS-941-19.DOC

                                                          Sayali Upasani



       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION
                   IN ITS COMMERCIAL DIVISION


             COM.SUMMARY SUIT NO.941 OF 2019

Bengal Mills Stores Supply Company                     ... Plaintiff
(Bombay)
          Versus
Oriental Nicco Projects Pvt Ltd                      ...Defendant

Mr. Nilesh Bhutekar, for Plaintiff.

                        CORAM         N. J. JAMADAR, J.

:DATED 13th SEPTEMBER, 2022 :

PC:-
1. Not on board. Mentioned by way of Praecipe. Taken on board.
2. Time to carry out the amendment stands extended by two weeks.

[N. J. JAMADAR, J.] 1/1