Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 29] [Entire Act] Union of India - Subsection Section 29(2) in Indian Forest Act, 1927 (2)The forest-land and waste-land comprised in any such notification shall be called a protected forest.
