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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4) in Siliguri Municipal Corporation Act, 1990

(4)"bustee" means an area containing land not less than seven hundred square meters in area occupied by or for the purposes of any collection of huts or other structures used or intended to be used for human habitation;