Madhya Pradesh High Court
Badri Prasad Gurjar vs The State Of Madhya Pradesh on 25 July, 2019
1 MCRC-26441-2019
The High Court Of Madhya Pradesh
MCRC-26441-2019
(BADRI PRASAD GURJAR Vs THE STATE OF MADHYA PRADESH)
5
Jabalpur, Dated : 25-07-2019
Shri Imtiaz Husain, counsel for the applicant.
Shri Vinod Tiwari, Panel Lawyer for the respondent/State.
Case diary is available.
Learned counsel for the State is directed to produce the case diary of Crime No.17/2019 registered at Police Station Nazirabad, District Bhopal by the next date of hearing failing which the SHO Police Station Nazirabad, District Bhopal shall remain present before this Court on the next date of hearing.
List the matter on 31.07.2019.
(RAJEEV KUMAR DUBEY) JUDGE (ra) Digitally signed by RANJEET AHIRWAL Date: 27/07/2019 11:40:57