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[Cites 0, Cited by 2] [Section 73B] [Entire Act]

State of Maharashtra - Subsection

Section 73B(2) in The Maharashtra Co-Operative Societies Act, 1960

(2)[* * *] [Sub-section (2) was deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 32(b), (w.e.f. 14-2-2013).].