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[Cites 0, Cited by 1] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(1) in The U.P. Co-operative Societies Act, 1965

(1)Where the Registrar has made an order under Section 72 for the winding up of a co-operative society, he may appoint a person to be a liquidator for the purpose and, if necessary, fix his remuneration