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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(15) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(15)The meetings of the General Body shall be organised within a time period mentioned below-
(i) First meeting - Within 03 weeks of the commencement of theacademic session.
(ii) Second meeting - On 5th September (Teachers Day)
(iii) Third meeting - On the date fixed for review of annual studentevaluation at the end of the academic session.
(iv) In cases of mid term vacancy for the post ofChairperson and Vice-Chairperson or in good faith of school, morethan three meeting of the General Body might be organised,provided that such meeting will be organised on the writtenrequest of at least two-third members of the General Body.