Gujarat High Court
The Uber Harijan Samudayik Kheti ... vs State Of Gujarat & 1 on 4 March, 2011
Author: Md Shah
Bench: Md Shah
SCR.A/2629/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION No. 2629 of 2010
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THE UBER HARIJAN SAMUDAYIK KHETI SAHAKARI MANDALI LTD THRO
& 1 Applicant(s)
Versus
STATE OF GUJARAT & 1 Respondent(s)
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Appearance :
MR SP MAJMUDAR for Applicant(s) : 1 2.MR PP MAJMUDAR for Applicant(s) : 1 2.
PUBLIC PROSECUTOR for Respondent(s) : 1,
NOTICE UNSERVED for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE MD SHAH
Date : 04/03/2011
ORAL ORDER
Fresh Notice qua respondent no.2 returnable on 21.03.2011. Direct service is permitted.
[M.D.Shah, J.] satish