Supreme Court - Daily Orders
Union Public Service Commission vs Angesh Kumar on 13 February, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.105 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6159-6162/2013
UNION PUBLIC SERVICE COMMISSION Appellant(s)
VERSUS
ANGESH KUMAR Respondent(s)
WITH
C.A. No. 5924/2013 (XI -A)
(IA 26733/2014, FOR INTERVENTION APPLICATION ON IA 9/2014 filed by
Mr. Gaurav Agrawal, Advocate.
FOR INTERVENTION APPLICATION ON IA 8/2014 filed by Mr. Vikrant
Singh Bais, Advocate.
FOR INTERVENTION APPLICATION ON IA 10/2014 filed by Mr. Vikrant
Singh Bais, Advocate.
FOR ON IA 11/2015 filed by Mr. Renjith B., Advocate.
FOR ON IA 12/2015 filed by Mr. Yash Pal Singh Dhingra, Advocate.
and IA No.125600/2017-INTERVENTION APPLICATION Filed by Mr.
Gaichangpou Gangmei, Advocate.)
SLP(C) No. 28817/2014 (XIV)
SLP(C) No. 28801/2014 (XIV)
SLP(C) No. 28811/2014 (XIV)
SLP(C) No. 28816/2014 (XIV)
SLP(C) No. 28805/2014 (XIV)
Diary No(s). 15951/2017 (XIV)
Date : 13-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Naresh Kaushik, Adv.
Mr. Omung Raj Gupta, Adv.
Mr. Vardhman Kaushik, Adv.
Signature Not Verified
Digitally signed by MADHU
Mr. Manoj Joshi, Adv.
BALA
Date: 2018.02.13 17:16:18
IST
Mr. Devik Singh, Adv.
Reason: This matter is being
uploaded by Sweta Dhyani,
Sr. P.A. Ms. Swati Ghildiyal, Adv.
Mr. Kanu Aggarwal, Adv.
Mr. Naresh Kaushik, Adv.
Ms. Binu Tamta, AOR
Petitioner-in-person
For Respondent(s) Ms. Saudhamini Sharma, Adv.
Ms. Madhvi Diwan, Adv.
Ms. Rukmini Bobde, Adv.
Mr. Kumar Shashank, Adv.
Ms. Ruhi Chopra, Adv.
Mr. M.K. Maroria, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Tushant, Adv.
Mr. Abhishek Chakraborty, Adv.
Mr. Sumit Kumar, AOR
Mr. Nitin Singh, Adv.
Mr. Vikrant Singh Bais, AOR
Mr. Renjith. B, AOR
Mr. Lakshmi N. Kaimal, Adv.
Mr. Vishnu P., Adv.
Mr. Anubhav Anand Pandey, Adv.
Mr. Vikas Singh, Adv.
Mr. Kapish Seth, Adv.
Mrs. D. Kalia, Adv.
Mr. Panjaj Kumar, Adv.
Ms. Srishti Banerjee, Adv.
Mr. Munawwar Naseem, AOR
Mr. Pankaj Kumar, AOR
Mr. S. K. Verma, AOR
Mr. Jagdish Kumar Chawla, AOR
Respondent-in-person
Caveator-in-person, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part.
For further arguments, list on 15th February, 2018.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER