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State of Jammu-Kashmir - Section

Section 9 in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

9. Vacancies in Board not to invalidate acts, etc.

- No act or proceeding of the Board shall be called in question on the ground merely of the existence of any vacancy in or any defect in the constitution of, the Board.