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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(3)(a) in Bihar State School Teachers and Employees Disputes Redressal Rules, 2015

(a)Summoning and ensuring the attendance of persons and compel them to give oral or written evidence on oath and to produce documents and things;