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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1)(b) in The M.P. Cattle Diseases Act, 1934

(b)regulating the powers, duties and procedure of [servants of the Government] [Substituted by A.O. 1937.], under this Act;