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State of Rajasthan - Section

Section 7 in The Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970

7. Mode of payment.

- In the first year, the amount of subsidy shall be granted to the small scale industry run by Co-operative Society, with the sanction, while the balance amount found due to the small scale industry as per pattern of assistance laid down in Rule 5 above shall be released to the society, submitting a utilisation certificate authenticated by the Assistant Registrar Co-operative Societies concerned followed by a detailed account of expenditure audited by a Chartered Account in due course.