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[Cites 0, Cited by 0] [Section 148] [Entire Act]

Union of India - Subsection

Section 148(14) in The Coal Mines Regulations, 2011

(14)Each sample shall be well-mixed and then reduced in bulk (by quartering) to a weight of not less than 30 grammes and be reduced and packed in a moisture-proof container which shall be suitably labeled or marked.