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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(a) in The Maharashtra Fruits Nurseries And Sale Of Fruit Plants (Regulation) Act, 1969

(a)That he has parted, in whole or in part, with his control over the fruit nursery, or has otherwise ceased to conduct of hold such fruit nursery;