Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 33 in The M.P. Licensing Board (Electrical) Regulations, 1960 33. A register of all licensed Electrical Contractors, Supervisors and Wiremen holding permits issued under these Regulations shall be kept by the Secretary.IV. Fees
