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[Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(3)(b) in Conduct of Elections Rules, 1961

(b)the name of the candidate next in order of preference, whether continuing or not, is marked by a figure not following consecutively after some other figure on the ballot paper or by two or more figures;