Bombay High Court
Shri. Mahadeo Dnyanu Lingade And Anr vs The State Of Maharashtra Thru The ... on 8 January, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12714 OF 2018
Shri. Mahadeo Dnyanu Lingade And Anr ....Petitioner
V/S
The State Of Maharashtra Thru The Secretary, ....Respondent
School Education Dept. And Ors Shri Ashwini Navjyot Bandiwadekar, Adv. for Petitioner Ms. Vaishali Nimbalkar, AGP for State - R.no. 1 To 3 Shri Rajaram Deshmukh, Adv. for Resp No. 4 CORAM : A. K. MENON, J DATE : 8th January, 2019 P.C. :
By consent Stand Over to 16/01/2019.
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