Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Shri. Mahadeo Dnyanu Lingade And Anr vs The State Of Maharashtra Thru The ... on 8 January, 2019

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12714 OF 2018

 Shri. Mahadeo Dnyanu Lingade And Anr                 ....Petitioner
             V/S
 The State Of Maharashtra Thru The Secretary,      ....Respondent

School Education Dept. And Ors Shri Ashwini Navjyot Bandiwadekar, Adv. for Petitioner Ms. Vaishali Nimbalkar, AGP for State - R.no. 1 To 3 Shri Rajaram Deshmukh, Adv. for Resp No. 4 CORAM : A. K. MENON, J DATE : 8th January, 2019 P.C. :

By consent Stand Over to 16/01/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 08/01/2019 ::: Downloaded on - 11/01/2019 00:34:54 :::