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[Cites 1, Cited by 9]

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Vidyawati Devi And Others on 13 July, 2010

Author: Ashok Kumar Roopanwal

Bench: Ashok Kumar Roopanwal

Court No. - 40

Case :- FIRST APPEAL FROM ORDER No. - 2035 of 2010

Petitioner :- National Insurance Co. Ltd.
Respondent :- Smt. Vidyawati Devi And Others
Petitioner Counsel :- Komal Mehrotra

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Ashok Kumar Roopanwal,J.

On prayer made by Shri Komal Mehrotra, learned counsel for the appellant, put up as fresh on 10.8.2010 so as to enable him to obtain further instructions in regard to the order passed on the Application under Section 170 of the Motor Vehicles Act, 1988.

Order Date :- 13.7.2010 safi