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[Cites 0, Cited by 0] [Article 116(1)] [Article 116] [Constitution]

Constitution Subarticle

Article 116(1)(a) in Constitution of India

(a)to make any grant in advance in respect of the estimated expenditure for a part of any financial year pending the completion of the procedure prescribed in article 113 for the voting of such grant and the passing of the law in accordance with the provisions of article 114 in relation to that expenditure;