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[Cites 0, Cited by 0] [Section 339(1)] [Section 339] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 339(1)(f) in Arunachal Pradesh Municipal Act, 2007

(f)to roof or cover an open space between walls or buildings to the extent of the structure formed by the roofing or covering of such space,