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[Cites 0, Cited by 0] [Section 77A] [Entire Act]

State of Chattisgarh - Subsection

Section 77A(2) in The Chhattisgarh Co-Operative Societies Act, 1960

(2)An application for review of any order, by the parties interested shall not be entertained, unless the application is filed within ninety days from the date of passing of the order.