Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 293] [Entire Act] State of Assam - Subsection Section 293(1) in Assam Municipal Act, 1956 (1)enter into and inspect, or cause any other person to enter into and inspect-(a)any immovable property in the occupation of or(b)any work in progress under, or(c)any institution under the control and administration of the Board, and