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State of Tamilnadu - Section

Section 8 in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

8. Issue of hall tickets.

- Hall tickets shall be issued to every candidate by the council by registered post, fifteen days before the commencement of the test, on which a copy of the photograph shall be attached. Entrance to the written test shall be only on production of such hall tickets with signature of the Registrar and seal of the council.