Delhi High Court - Orders
Vijay Kumar Ojha vs Samsung India Electronics Pvt. Ltd on 30 May, 2023
$~16
*IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 362/2018
VIJAY KUMAR OJHA
..... Plaintiff
Through: Mr. Atul Kumar, Ms. Priyanka,
Mr. Nishant Prakash
versus
SAMSUNG INDIA ELECTRONICS PVT. LTD.
..... Defendant
Through: Mr. Sandeep Grover, Mr. Aditya
Nayyar, Ms. Aashna Agarwal, Adv.
CORAM:
JOINT REGISTRAR (JUDICIAL) MS. TYAGITA SINGH, (DHJS)
ORDER
% 30.05.2023 PW1 Mr. Vijay Kumar Ojha recalled for further cross-examination. He has been cross-examined and discharged. His evidence has been concluded today.
Plaintiff is directed to take steps for summoning the remaining witnesses within 4 weeks.
Be fixed for remaining P.E. on 28.08.2023.
TYAGITA SINGH, (DHJS), JOINT REGISTRAR (JUDICIAL) MAY 30, 2023/sm This is a digitally signed order.
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